State, vs Mandava Subhash Chandra Bose
2022 Latest Caselaw 9377 AP

        HIGH COURT OF ANDHRA PRADESH :: AMARAVATHI

                CRIMINAL APPEAL No.305 OF 2011

                       PROCEEDING SHEET

Sl.                                                               OFFICE
        DATE                       ORDER
No.                                                                NOTE
26.   06.12.2022 AVRB, J:

                       Verified the death certificate, filed in
                 the Registry, which shows that the second
                 respondent died. Hence, the Appeal against

the second respondent is abated.

Heard arguments of Smt. A. Gayathri Reddy, learned Standing Counsel for ACB- cum-Special Public Prosecutor, appearing for the appellant and Sri G.R. Sudhakar, learned counsel, appearing on behalf of Sri Ch. Samson Babu, learned counsel for respondent No.1, and also on behalf of Sri Vijay Mathukumilli, learned counsel for the respondent Nos.3 & 4.

Reserved for judgment.

____________ AVRB, J Dsh