N.Sreeramulu vs N.Ramesh Babu
2022 Latest Caselaw 9373 AP

      IN THE HIGH COURT OF ANDHRA PRADESH : AMARAVATI


 HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA, CHIEF JUSTICE
                                       &

               HON'BLE MR. JUSTICE D.V.S.S. SOMAYAJULU


                       WRIT APPEAL No.849 of 2006

                            (Through physical mode)

N. Sreeramulu, S/o N. Chinnayya,
42 years, Secretary and Correspondent,

S.B.V.D Sabha (Regd.No.1/1911), Pullampet, Kadapa District .. Appellant Versus N. Ramesh Babu, S/o N.N.Gangaiah, aged about 40 years, President/Secretary-cum- correspondent, SBVD Sabha Group of Educational Institutions, Pullampet, Kadapa District, and others ..Respondents

ORAL JUDGMENT

Dt: 06.12.2022

(per Prashant Kumar Mishra, CJ) Learned counsel for the appellant submits that this writ appeal has been rendered infructuous.

Recording the aforesaid submission, this writ appeal is dismissed as infructuous. No costs. Pending miscellaneous applications, if any, shall stand closed.

PRASHANT KUMAR MISHRA, CJ D.V.S.S. SOMAYAJULU, J MP

HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA, CHIEF JUSTICE & HON'BLE MR. JUSTICE D.V.S.S. SOMAYAJULU

WRIT APPEAL No.849 of 2006

(per Prashant Kumar Mishra, CJ)

Dt: 06.12.2022

MP