Ssr Educational Society, Rep. By ... vs Government Of Andhra Pradesh, ...
2022 Latest Caselaw 9372 AP

      IN THE HIGH COURT OF ANDHRA PRADESH : AMARAVATI

 HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA, CHIEF JUSTICE
                            &
             HON'BLE MR. JUSTICE D.V.S.S. SOMAYAJULU

                      WRIT APPEAL No.857 of 2007

                           (Through physical mode)

SSR Educational Society represented by its
Chief Administrator & Correspondent,

K.Sivarami Reddy, S/o K.Pulla Reddy, Aged about 57 years, R/o Proddutur, Kadapa District, and another .. Appellants

Versus Government of Andhra Pradesh represented by its Secretary to Government, School Education Department, Secretariat, Hyderabad, and others ..Respondents

ORAL JUDGMENT

Dt: 06.12.2022

(per Prashant Kumar Mishra, CJ) This writ appeal has been pending for the last fifteen years. Today, when the matter is called, none appears for the appellants to press this case. In the circumstances, this Court has no other option but to dismiss this case for want of prosecution.

2. Accordingly, this writ appeal is dismissed for non-prosecution. No costs. Pending miscellaneous applications, if any, shall stand closed.

PRASHANT KUMAR MISHRA, CJ D.V.S.S. SOMAYAJULU, J MP

HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA, CHIEF JUSTICE & HON'BLE MR. JUSTICE D.V.S.S. SOMAYAJULU

WRIT APPEAL No.857 of 2007

(per Prashant Kumar Mishra, CJ)

Dt: 06.12.2022

MP