M.Venkata Swamy Naidu, vs The Executive Engineer,I Cad,
2022 Latest Caselaw 9370 AP

      IN THE HIGH COURT OF ANDHRA PRADESH : AMARAVATI


 HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA, CHIEF JUSTICE
                                       &

               HON'BLE MR. JUSTICE D.V.S.S. SOMAYAJULU


                       WRIT APPEAL No.905 of 2006

                            (Through physical mode)

M. Venkata Swamy Naidu, S/o Ramaiah Naidu,
Aged 67 years, Agriculture, R/o Thiruvanampalli village,
No.45 Kothapalle Post, Irala Mandal, Chittoor District
                                                                .. Appellant
          Versus
The Executive Engineer I & CAD Irrigation
Division, Chittoor, and others
                                                              ..Respondents

ORAL JUDGMENT

Dt: 06.12.2022

(per Prashant Kumar Mishra, CJ) Learned counsel for the appellant submits that this writ appeal has been rendered infructuous.

Recording the aforesaid submission, this writ appeal is dismissed as infructuous. No costs. Pending miscellaneous applications, if any, shall stand closed.

PRASHANT KUMAR MISHRA, CJ D.V.S.S. SOMAYAJULU, J MP

HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA, CHIEF JUSTICE & HON'BLE MR. JUSTICE D.V.S.S. SOMAYAJULU

WRIT APPEAL No.905 of 2006

(per Prashant Kumar Mishra, CJ)

Dt: 06.12.2022

MP