Kandula Naga Bhushanam vs Lingamaneni Venkateswara Rao
2022 Latest Caselaw 9367 AP

              THE HON'BLE SRI JUSTICE VUTUKURU SRINIVAS

                     APPEAL SUIT No.405 of 2015


JUDGMENT:

None appeared for appellants.

2. This matter is listed under the caption 'for dismissal', since

01.11.2022 and 10.11.2022, there is no representation for

appellants and posted on 24.11.2022.

3. Again on 24.11.2022 and 01.12.2022, there is no

representation for appellants and listed the matter to this day i.e.,

on 06.12.2022. Today also there is no representation for

appellants.

4. In view of the above, this Civil Miscellaneous Appeal is

dismissed for non-prosecution. No costs.

5. Interim orders granted earlier if any, stand vacated.

6. Miscellaneous applications pending if any, shall stand closed.

__________________ VUTUKURU SRINIVAS, J Date: 06.12.2022

krs

THE HON'BLE SRI JUSTICE VUTUKURU SRINIVAS

APPEAL SUIT No.405 of 2015

DATE: 06.12.2022

Krs