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Beedelli Sujatha vs Gunisetty Peddintlustyling ...
2022 Latest Caselaw 9352 AP

Citation : 2022 Latest Caselaw 9352 AP
Judgement Date : 6 December, 2022

Andhra Pradesh High Court - Amravati
Beedelli Sujatha vs Gunisetty Peddintlustyling ... on 6 December, 2022
Bench: Tarlada Rajasekhar Rao
au {9330 ]
(SHOW CAUSE NOTICE BEFORE ADMISSION)
IN THE HIGH COURT OF ANDHRA PRADESH :: AMAR

TUESDAY, THE SIXTH DAY OF DECEMBER .
WO THOUSAND AND TWENTY TWO
: PRESENT: |
THE HONOURABLE SRI JUSTICE TARLADA RAJASEKHAR
CIVIL MISCELLANEOUS APPEAL NO: 439 OF 2022

Boftwean:
1. Besdall Suiatha, Wio.Late Venugepal & Yakob, aged about 50 years,

Rio.D.No 18-2-62/5, Chinamamidipalli, 29° Ward, Narsapur, West Godavari

District.

Beedelli (Dasan} Umemaheswan, VWioJohn Kumar, agad about 27 years,

Rio. D No. 18- 28285, Chinamami dipalll, 29" Ward, Narsapur, West Godavari

PHstict.

5. Beadelh Srinivasa Chakravarihi, S/o.Late Venugapal @ Yakob, aged about 26

years, Rio. D No, 18-2-82/8, chi namamidioalt 2g" Wat rd, Narsapur, West
Godavarl District. .

Becdell Navalika, Dio. Lats Venugopal @ Yakob, age <d about 22 years,

Rio.D No. 18-2-62/5. Chinamamid paul, 23" Ward, Narsapur, West Godavari
District.

fo

ee

Appellanis/Patitioners/Defendants 7 to 4
AND

: J. Gunisetty Paddintu (Styling herself as Biilh Peddinilu, Wo Venugopal @
pe Yakob), AYfo. not known, aged 54s ysars, Rio D.No. 18-3-GS/8,
7 Chinamamidipall, 29" Ward, Narsanur, West Godavari District.
fsunisetly Srisha Rani (Styling herself as Biddi Sirisha Rani, D/o Venugapal
@ Yakob), Dfo. pot kriawn, aged 21 years, Rio. O.No.18-2.82/5,
Ghinamamidipall, 2 og" Ward, Narsapur, West Gorlavar District.
Gunisetty Sarvani (Styling herself as Bidifli Sarvan!, Dfo. Venugapal @ Yakow),
Dic. mot kriown, aged 28 years, Rfo.D.No.18-2- 62/8, Chinarnamidipalll, 29"
Ward, Narsapur, West Gadavari Distr ot.

* Responcdens/Respandents/Defendanis

2

Ln

WHEREAS the Appellant above named through their Advocate SRI SA!
OANGADHAR CHAMARTY presented Wis. Patition under Order 43 rule 7 (d)} oF ORG
rayng--that-in ins .ciscumsiances.sisiad Joths-atidawtl-lesin-support-ofise-Gi
Miseataneaus Appear aygrieved by the Doores and Judgment dated 25-11-2022
pessed in LA No 80 of 2022 in O.S.No.31 of 2014 on the fle of the Court of the X
Additional District Judge at Narsapur, \Wast Gadavari Mhatrict,

AND WHEREAS the High Court upon perusing the petition and memorandum
of grounds fled Rerein and upon fearing ihe arguments of Gd SAl GANGADNAR
CHAMARTY Advocate for the F 'ettioner, directed issue of noting in the Respondents
herein to show cause as ta why this CIVIL MISCELLANEOUS APPEAL shoul not
be admitted.



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Sexes owes
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3

4. Gurisetty Peddintlu (Styling hearse' as Bidih Peddint, Wo Venugepal @
Yakob), Wo, net known, _ qged 54 years, Rio. No. 16-2-68/,
Chinamamidivalll, 29" Ward, Nafsapur, West Godavari District,

2 Gunisetty Sirisha Rani (Styling herself as Bidhh Sirisha Rani, Dio. Vanugopal
@ Yakob), Dio. nat known, aged 27 years, Rio D.No. 18-2-62/,

Chinamamidipall, 20° Ward, Narsapur, Weal Gedavari District.

Gunisetly Sarvan! (Styling herself se Biddi Sarvari, Dia. Venugopal @ Yakob),

Ova. not kneavn, aged 22 years, Sic. D.No.18-2-82/5, Chinamamidipalh, 20°

Ward, Narsapur, Weel Godavan CHetict

ot

hoe

are dvected to show cause either appearing in person ort rough an Advacate, as to
why in the oircumetances sei out in the pedifion and the affidavit filed therewith (copy
anciosed) this CNIL MISCELLANE GUS APPEAL should not be acimitted,

if NO: 1 OF 2022

Patifion under Sectian TS) CPC praying that in ihe circumstances stated in
tes affidavit fled in suppart of the petition, the High Court may be cigased fo grant
siay of all further praceadings i EP No. 460 of 2049 in O.S.No.31 of 2044 on the file
of the court of the X Adelifional District Judge at Narsapur, West Godavari District,
pending disposal of OMA No 439 of $082, an the Me of the High Gourt.
The Court made the following: ~
ORDER:

"Notice before admission. . .

Learned counsel for the appellant is permitted to fake out persanail noties through RPAD and file proof of service.

interim stay is granted for a period of four (04) weeks".

Odi T MADHAY! ASSISTANT REGISTRAR

HTRUE COPY! ee | For SECTION OFFICER | Fo,

1. The X Additional DNetrict Judge af Narsapur, Weet Godavari District

2. Gunisaty Peddiniy Styling herself as Bidill Peddintu, Wie Venugapal @ Yakob), VWo. not known, aged 54 years. Rio.DNo.18-2-62/5, Chinamamidipalli, 26" Ward, Narsapur, West Godavad District.

3. Guniseatty Sinsha Rani (Styling narself as Bidili Sirisha Rani, Dio. Venugopal @ Yakob), Dio. pol known aged 21 years, Rio DNo. 18-2-62/), Chinamamidioallt, 29° Ward, Narsapur, West Godavari Disbict.

4 Gunisetty Garvant (Styling narsel as Bidilli Sarvani, Dro Venugopal @ Yakeob}, Ove. not known, aged £2 years, Rie C.No.18-2-62/5, Chinamamidipall, 2g" Ward, Narsapur, West Gocavan Sistrict. (Addresses 1 fo 3 by RFAD- along with a copy of petition and memorandiam of grounds}

One CC fo SRI SAL GANGADHAR CHAMARTY Advacate [OP UC]

oN

One spare copy

oon

Ngpettarerenieten centres

HIGH COURT

TRAYS

DATED .Q6/ 2/2022

NOTICE BEFORE ADMISSION

OMA.No.638 of 2022

INTERIM STAY

 
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