Bajaj Allianz General Insurance ... vs Naidu Ramulu
2022 Latest Caselaw 9319 AP

Citation : 2022 Latest Caselaw 9319 AP
Judgement Date : 5 December, 2022

Andhra Pradesh High Court - Amravati

Bajaj Allianz General Insurance ... vs Naidu Ramulu on 5 December, 2022

                   HIGH COURT OF ANDHRA PRADESH

                         MACMA No.183 of 2016

                          PROCEEDING SHEET

Sl.
No.     DATE                                                OFFICE
                                       ORDER

NOTE

16. 05.12.2022 BVLNC, J Heard, both sides. Judgment reserved.

_________ BVLNC, J dmr

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