National Insurance Co Limited vs Vanagalapudi Kumari 7 Ors
2022 Latest Caselaw 9312 AP

Citation : 2022 Latest Caselaw 9312 AP
Judgement Date : 5 December, 2022

Andhra Pradesh High Court - Amravati

National Insurance Co Limited vs Vanagalapudi Kumari 7 Ors on 5 December, 2022

                    HIGH COURT OF ANDHRA PRADESH

                    MAIN CASE No. M.A.C.M.A. 196 of 2016

                          PROCEEDING SHEET

 Sl.
 No       DATE                                                 OFFICE
                                  ORDER

NOTE

09. 05.12.2022 BVLNC, J

Heard both sides.

Reserved for judgment.

___________ BVLNC, J psk

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