Citation : 2022 Latest Caselaw 5856 AP
Judgement Date : 30 August, 2022
HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
MAIN CASE No: W.P.No.27036 of 2022 PROCEEDING SHEET Sl. OFFICE DATE ORDER No NOTE.
RNT,J The writ petition is disposed of (vide a 30.08.2022 separate judgment) ________ RNT,J Gk
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