Kalapu Surya Venkata Satya ... vs The State Of Andhra Pradesh
2022 Latest Caselaw 5850 AP

Citation : 2022 Latest Caselaw 5850 AP
Judgement Date : 30 August, 2022

Andhra Pradesh High Court - Amravati

Kalapu Surya Venkata Satya ... vs The State Of Andhra Pradesh on 30 August, 2022

HIGH COURT OF ANDHRA PRADESH:: AMARAVATI

             MAIN CASE No: W.P.No.25744 of 2022
                        PROCEEDING SHEET
Sl.                                                                   OFFICE
      DATE         ORDER
No                                                                    NOTE.
                   RNT,J
                        The writ petition is dismissed as withdrawn
6     30.08.2022

(vide a separate judgment) ________ RNT,J Gk

Download the LatestLaws.com Mobile App