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The Union Of India vs K Obulesh Another
2022 Latest Caselaw 5844 AP

Citation : 2022 Latest Caselaw 5844 AP
Judgement Date : 30 August, 2022

Andhra Pradesh High Court - Amravati

The Union Of India vs K Obulesh Another on 30 August, 2022

         HONOURABLE SRI JUSTICE SUBBA REDDY SATTI

          CIVIL MISCELLANEOUS APPEAL No.187 of 2017


JUDGMENT:

When the appeal was listed on 07.07.2022 and

24.08.2022, there was no representation on behalf of the

appellant. Hence, the matter was listed today under the

caption "for dismissal". Even today also, there is no

representation on behalf of the appellant. It seems that the

appellant is not evincing any interest to prosecute the appeal.

In view of the same, the civil miscellaneous appeal is

dismissed for default. No order as to costs.

As a sequel, all the pending miscellaneous

applications shall stand closed.

_________________________ SUBBA REDDY SATTI, J 30th August, 2022

PVD

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