WP/1249/2022
2022 Latest Caselaw 5794 AP

Citation : 2022 Latest Caselaw 5794 AP
Judgement Date : 29 August, 2022

Andhra Pradesh High Court - Amravati

WP/1249/2022 on 29 August, 2022

61 to 63

HIGH COURT OF ANDHRA PRADESH : AMARAVATI

MAIN CASE: W.P.Nos.16346, 1249 & 16915 of 2022

PROCEEDINGS SHEET

Sl. DATE ORDER OFFICE No. NOTE

(Through Physical Mode) 29.08.2022 Let the parties file convenience compilation to facilitate smooth hearing of the matter.

Parties may also file compilation of the judgments, if they so desire.

Post these cases on 19.09.2022 & 20.09.2022 for hearing.




                   PRASHANT KUMAR MISHRA, CJ               D.V.S.S. SOMAYAJULU, J

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