The District Educational Officer vs Y. Usha Rani
2022 Latest Caselaw 5791 AP

HIGH COURT OF ANDHRA PRADESH

MAIN CASE No: W.P.No.14082 of 2021 PROCEEDING SHEET Sl. OFFI DATE ORDER No NOT

29.08.2022 AVSS,J & SV,J

IA No.1 of 2021

Having regard to the reasons mentioned in the supporting affidavit, this petition is allowed, dispensing with filing of the certified copy of the judgment in O.A.No.3475 of 2017, dated 01.02.2018.

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                                                                 AVSS,J


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                                                                      SV,J

W.P.No.14082 of 2021

Post on 30.08.2022.

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                                                              AVSS,J


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                                                                      SV,J
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