Kolla Sambasivarao vs The Union Of India
2022 Latest Caselaw 5657 AP

HIGH COURT OF ANDHRA PRADESH :: AMARAVATI MAIN CASE NO.: W.P.No.14333 of 2020 PROCEEDING SHEET

Sl.No. Date ORDER OFFICE NOTE 26.08.2022 DR,J Heard learned counsel for the petitioner. On perusal of the decision relied by the learned counsel for the petitioner, learned Standing Counsel for NHAI requested time to produce judgments passed by this court following the observations of the Hon'ble Supreme Court.

Post next week.

Interim Order granted earlier is extended by four (04) more weeks.

______ DR, J Pnr