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Y Pankajam, 1 Another vs L G Sankar Reddy, Kadapa Dist 4 ...
2022 Latest Caselaw 5609 AP

Citation : 2022 Latest Caselaw 5609 AP
Judgement Date : 24 August, 2022

Andhra Pradesh High Court - Amravati
Y Pankajam, 1 Another vs L G Sankar Reddy, Kadapa Dist 4 ... on 24 August, 2022
         HONOURABLE SRI JUSTICE SUBBA REDDY SATTI

             CIVIL MISCELLANEOUS APPEAL No.9 of 2016


JUDGMENT:

When the appeal was listed on 01.07.2022, 15.07.2022

and 17.08.2022, there was no representation on behalf of the

appellant. Hence, the matter was listed today under the

caption "for dismissal". Even today also, there is no

representation on behalf of the appellant. It seems that the

appellant is not evincing any interest to prosecute the appeal.

In view of the same, the civil miscellaneous appeal is

dismissed for default. No order as to costs.

As a sequel, all the pending miscellaneous

applications shall stand closed.

_________________________ SUBBA REDDY SATTI, J 24th August, 2022

PVD

 
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