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Chitturi Satyanarayana vs Paluri Venkata Mahalakshmi Died
2022 Latest Caselaw 5501 AP

Citation : 2022 Latest Caselaw 5501 AP
Judgement Date : 23 August, 2022

Andhra Pradesh High Court - Amravati
Chitturi Satyanarayana vs Paluri Venkata Mahalakshmi Died on 23 August, 2022

HIGH COURT OF ANDHRA PRADESH

MAIN CASE No.: AS.No.82 of 2012

PROCEEDING SHEET

Sl. OFFICE No. DATE ORDER NOTE

23. 23.08.2022 BSB, J Post this case for judgment on 29.08.2022.

______ BSB,J Psr.

 
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