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R Krishnaiah Died vs The Special Thasildhar
2022 Latest Caselaw 5499 AP

Citation : 2022 Latest Caselaw 5499 AP
Judgement Date : 23 August, 2022

Andhra Pradesh High Court - Amravati
R Krishnaiah Died vs The Special Thasildhar on 23 August, 2022
            THE HON'BLE SRI JUSTICE M. GANGA RAO

                                  AND

        THE HON'BLE SRI JUSTICE T. MALLIKARJUNA RAO

                          LAAS.No.313 of 2018

JUDGMENT: [per M. Ganga Rao,J]



      This appeal has been filed by the appellants-claimants against the

order and decretal order dated 16.10.2000 in LAOP.No.88 of 1994 (along

with LAOP.Nos.89, 86, 87 and 90 of 1994) passed by the Senior Civil

Judge, Nellore.

      When the appeal is taken up for hearing, Sri P. Sridhar Reddy,

learned counsel for the appellants-claimants, submitted that the issue

involved in this appeal is squarely covered by the common judgment

dated 16.07.2013 in AS.Nos.1588, 1662 of 2001, 4063 & 4064 of 2003 & 754

and 839 of 2006, whereby the appeals preferred against the common order

insofar as LAOP.Nos.89,86,87 & 90 of 1994 are concerned, were disposed

of by a Division Bench of the High Court of Judicature at Hyderabad

fixing the compensation payable to the claimants at Rs.3,00,000/- per acre

and placed on record a copy of the common judgment dated 16.07.2013.

      Learned Government Pleader for Appeals appearing for the 1st

respondent also affirmed the same and states that this appeal also may be

disposed of in terms of the said common judgment.

Accordingly, for the reasons alike as were mentioned in the

common judgment in AS.Nos.1588, 1662 of 2001, 4063 & 4064 of 2003 &

754 and 839 of 2006, this appeal is also disposed of in terms of the said

common judgment. There shall be no order as to costs.

Registry is directed to enclose to this judgment a copy of the

common judgment in AS.Nos.1588, 1662 of 2001, 4063 & 4064 of 2003 &

754 and 839 of 2006 dated 16.07.2013.

Consequently, Miscellaneous Petitions, if any, pending shall stand

closed.

__________________ M.GANGA RAO, J

__________________________ T. MALLIKARJUNA RAO, J

23.08.2022 Vjl

THE HON'BLE SRI JUSTICE M. GANGA RAO

AND

THE HON'BLE SRI JUSTICE T. MALLIKARJUNA RAO

LAAS.No.313 of 2018

[per M. Ganga Rao,J]

23.08.2022

Vjl

 
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