Dontiboyina Radhika Polareddy ... vs Polareddy Butchi Reddy,
2022 Latest Caselaw 5479 AP

            HON'BLE SMT. JUSTICE KONGARA VIJAYA LAKSHMI

& HON'BLE SRI JUSTICE DUPPALA VENKATA RAMANA

CMA No.935 of 2015

JUDGMENT: (per KVL, J)

Sri A. Syam Sundar Reddy, learned counsel representing Sri G.

Ramachandra Reddy, learned counsel for the appellants submits that the

CMA has become infructuous.

Recording the said submission, CMA is dismissed as infructuous. No

order as to costs. Miscellaneous petitions, if any, pending in this CMA,

shall stand closed.

Registry is directed to send back the original back to the trial Court.

__________________________ KONGARA VIJAYA LAKSHMI, J

___________________________ DUPPALA VENKATA RAMANA, J Date: 22.08.2022 BSS HON'BLE SMT JUSTICE KONGARA VIJAYA LAKSHMI & HON'BLE SRI JUSTICE DUPPALA VENKATA RAMANA

C M A No.935 of 2015

(per KVL, J)

Date:22.08.2022

BSS