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M.Ramanna, Vizianagaram Dist vs M.D., Apsrtc., Hyd 3 Ot
2022 Latest Caselaw 5253 AP

Citation : 2022 Latest Caselaw 5253 AP
Judgement Date : 17 August, 2022

Andhra Pradesh High Court - Amravati

M.Ramanna, Vizianagaram Dist vs M.D., Apsrtc., Hyd 3 Ot on 17 August, 2022

HIGH COURT OF ANDHRA PRADESH

MAIN CASE No: W.P.No.922 of 2016

PROCEEDINGS SHEET SL. DATE ORDER OFFICE NO. NOTE

05. 17.08.2022 VS, J

At request of counsel for petitioner/s post the matter to 23-08-2022 to get a copy of judgment in W.P.No.10752/2015.

For filing copy of judgment in W.P.No. 10752/2015 by the petitioner/s, list on 23.08.2022.

_______ VS, J AVTP SL. DATE ORDER OFFICE NO. NOTE SL. DATE ORDER OFFICE NO. NOTE

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