Ms. Shaik Haleema, vs The Union Of India
2022 Latest Caselaw 5199 AP

Citation : 2022 Latest Caselaw 5199 AP
Judgement Date : 16 August, 2022

Andhra Pradesh High Court - Amravati

Ms. Shaik Haleema, vs The Union Of India on 16 August, 2022

Bench: R Raghunandan Rao

          HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI

                 MAIN CASE No.W.P.No.25580 of 2022
                               PROCEEDING SHEET

Sl.                                                                       Office
                                         ORDER

No      DATE                                                              Note
1     16.08.2022 RRR, J

The learned Assistant Solicitor General seeks time to obtain instructions.

Post on 23.08.2022 in 'motion list'. In view of the judgment of the learned Single Judge of this Court dated 30.03.2022 in W.P.No.2167 of 2022, interim stay as prayed for, for a period of two weeks.

________ RRR, J BSM

Download the LatestLaws.com Mobile App