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M.Nazeer Ahmed vs M.Iqbal 3 Others
2022 Latest Caselaw 5127 AP

Citation : 2022 Latest Caselaw 5127 AP
Judgement Date : 11 August, 2022

Andhra Pradesh High Court - Amravati

M.Nazeer Ahmed vs M.Iqbal 3 Others on 11 August, 2022

             HON'BLE SRI JUSTICE T.MALLIKARJUNA RAO

                     APPEAL SUIT No.3563 OF 2003
JUDGMENT:

When the matter is taken up for hearing, learned counsel for the

appellant submits that the matter is settled out of Court and seeks

permission of this Court to withdraw the appeal.

Recording the above submission, permission is accorded and the

appeal is dismissed as withdrawn. No costs.

Miscellaneous petitions pending, if any, in this appeal shall stand closed.

______________________ T.MALLIKARJUNA RAO, J Dt.11.08.2022 BV

HON'BLE SRI JUSTICE T.MALLIKARJUNA RAO

APPEAL SUIT No.3563 OF 2003 Dt.11.08.2022

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