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Gopavajjula Venkata ... vs The State Of A.P., Rep. By Spl.P.P. ...
2022 Latest Caselaw 5105 AP

Citation : 2022 Latest Caselaw 5105 AP
Judgement Date : 10 August, 2022

Andhra Pradesh High Court - Amravati
Gopavajjula Venkata ... vs The State Of A.P., Rep. By Spl.P.P. ... on 10 August, 2022
Bench: A V Babu

HIGH COURT OF ANDHRA PRADESH :: AMARAVATHI

CRIMINAL APPEAL No.296 OF 2007

PROCEEDING SHEET

Sl. OFFICE DATE ORDER No. NOTE

09. 10.08.2022 AVRB, J:

Sri T. Manikantha, learned counsel, representing Sri Ambadipudi Satyanarayana, learned counsel for the appellant, represents that the appellant's counsel has no instructions from the appellant.

This is Criminal Appeal filed against the judgment of the trial Court.

The presence of the appellant is not being insisted in this Court, for taking further steps and decide as to whether the Appeal is liable to be proceeded with or not, list this matter on 22.08.2022.

____________ AVRB, J Dsh

 
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