Citation : 2022 Latest Caselaw 5100 AP
Judgement Date : 10 August, 2022
HIGH COURT OF ANDHRA PRADESH MAIN CASE: W.P. No. 25062 of 2022
PROCEEDING SHEET
SL. DATE ORDER OFFICE NO. NOTE
01. 10.08.2022 RNT, J
"Separate judgment is delivered dismissing the writ petition."
_________ RNT, J Dsr
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