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Pentyala Srinivasa Rao, vs The State Of Andhra Pradesh,
2022 Latest Caselaw 5016 AP

Citation : 2022 Latest Caselaw 5016 AP
Judgement Date : 4 August, 2022

Andhra Pradesh High Court - Amravati
Pentyala Srinivasa Rao, vs The State Of Andhra Pradesh, on 4 August, 2022
Bench: Ravi Nath Tilhari
HIGH COURT OF ANDHRA PRADESH:: AMARAVATI

             MAIN CASE No:W.P.No.31480 of 2015
                        PROCEEDING SHEET
Sl.                                                                       OFFICE
      DATE         ORDER
No                                                                        NOTE.
                   RNT,J
                        Sri N. Bharath Babu, learned counsel for
17.   04.08.2022
                   the petitioner submits that the matter is squarely
                   covered by the judgment dated 29.04.2015 of this
                   Court in Crl.P.No.3476 of 2015 and seeks time.
                         On the request of the learned counsel for
                   the respondents, list on 10.08.2022.

Interim order granted earlier is extended till the next date.

________ RNT,J Gk

 
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