Citation : 2022 Latest Caselaw 4991 AP
Judgement Date : 3 August, 2022
HIGH COURT OF ANDHRA PRADESH MAIN CASE: W.P. No. 20113 of 2019
PROCEEDING SHEET
SL. DATE ORDER OFFICE NO. NOTE
14. 03.08.2022 RNT, J
"Separate judgment is passed dismissing the writ petition as withdrawn."
_________ RNT, J Dsr
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