Saturday, 02, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Sk Meera Saheb, vs Apsrtc
2022 Latest Caselaw 4983 AP

Citation : 2022 Latest Caselaw 4983 AP
Judgement Date : 3 August, 2022

Andhra Pradesh High Court - Amravati
Sk Meera Saheb, vs Apsrtc on 3 August, 2022
Bench: Ravi Nath Tilhari

HIGH COURT OF ANDHRA PRADESH MAIN CASE: W.P. No. 20051 of 2019

PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

11. 03.08.2022 RNT, J

"Separate judgment is passed disposing the writ petition."

_________ RNT, J Dsr

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter