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Patnana Rajeswari, vs The State Of Andhra Pradesh,
2022 Latest Caselaw 4942 AP

Citation : 2022 Latest Caselaw 4942 AP
Judgement Date : 2 August, 2022

Andhra Pradesh High Court - Amravati
Patnana Rajeswari, vs The State Of Andhra Pradesh, on 2 August, 2022
Bench: C.Praveen Kumar, Tarlada Rajasekhar Rao
       HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: W.A.No.619 of 2022

                          PROCEEDING SHEET

Sl.
                                       ORDER

No DATE

1. 02.08.2022 CPK, J & TRR, J

List on 03.08.2022 under the caption "For Judgment."

___________ CPK, J

___________ TRR, J

AMD

 
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