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WP/18405/2022
2022 Latest Caselaw 4940 AP

Citation : 2022 Latest Caselaw 4940 AP
Judgement Date : 2 August, 2022

Andhra Pradesh High Court - Amravati
WP/18405/2022 on 2 August, 2022
       HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: W.P.No. 18405 of 2022

                               PROCEEDING SHEET

Sl.
                                       ORDER

No DATE

6. 02.08.2022 CPK, J & TRR, J

Post on 04.08.2022, under the caption, "for

Judgment".

________ CPK, J

________ TRR, J

EPS/Harin

 
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