Citation : 2022 Latest Caselaw 4937 AP
Judgement Date : 2 August, 2022
HON'BLE SRI JUSTICE VENKATESWARLU NIMMAGADDA
WRIT PETITION No. 21955 of 2022
ORDER:
The petitioner has been awarded the contract to undertake the
work i.e., Completion of incomplete Mandal Agriculture Office
building at Nuzvid Village and Mandal and to that effect, the
petitioner entered into two agreements with the 4th respondent dated
04.01.2020 and 26.08.2021. After execution of the said contract,
final bills for a total sum of Rs.4,05,286/- had been prepared on the
basis of Measurement Book. As the payment of the said amount has
not been made by the respondents, the petitioner has approached this
Court by way of this writ petition.
2. It is the contention of the petitioner that even though the
respondents admitted that the petitioner is entitled for payment of the
aforesaid sum of money, no payment is made so far. The petitioner
contends that such non-payment of money is clearly arbitrary and
high-handed requiring the interference of this Court.
3. This Court, in various orders, including the judgment of a
learned Single Judge of this Court dated 05.10.2021 in W.P.No.10038
of 2021 and batch had taken the view that such non-payment of dues
is arbitrary and that such dues need to be cleared by the respondents at
the earliest.
4. In view of the aforesaid directions of this Court in various cases
and after hearing the submissions of learned counsel for the petitioner
and learned counsels appearing for the respondents, this Writ Petition
is disposed of with a direction to the respondents to release the bills
amount of Rs.4,05,286/- to the petitioner at the earliest, and at any
rate, within a period of six weeks from the date of receipt of a copy of
this order. If the respondents fail to pay the said amount within the
stipulated period, the petitioner is entitled for interest @12% per
annum. There shall be no order as to costs.
Consequently, Miscellaneous Petitions, if any, pending in this
Writ Petition shall stand closed.
____________________________________ VENKATESWARLU NIMMAGADDA, J 2nd August, 2022 cbs
HON'BLE SRI JUSTICE VENKATESWARLU NIMMAGADDA
WRIT PETITION No.21955 of 2022
2nd August, 2022 cbs
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!