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M Deenaviolet vs Samagra Shiksha Abhiyan
2022 Latest Caselaw 2194 AP

Citation : 2022 Latest Caselaw 2194 AP
Judgement Date : 30 April, 2022

Andhra Pradesh High Court - Amravati
M Deenaviolet vs Samagra Shiksha Abhiyan on 30 April, 2022

HIGH COURT OF ANDHRA PRADESH:: AMARAVATI

MAIN CASE No: W.P.No.11729 of 2020 PROCEEDING SHEET Sl. OFFICE DATE ORDER No NOTE.

RNT,J

15. 30.04.2022 The writ petition is dismissed. (vide separate judgment)

________ RNT,J Gk

 
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