Vegesna Saraswathi, W.G.Dist. vs The State, P.P., Guntur Ano
2022 Latest Caselaw 2127 AP

Citation : 2022 Latest Caselaw 2127 AP
Judgement Date : 28 April, 2022

Andhra Pradesh High Court - Amravati

Vegesna Saraswathi, W.G.Dist. vs The State, P.P., Guntur Ano on 28 April, 2022

         HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: Crl.P. No. 6468 of 2014

                              PROCEEDING SHEET

Sl.
                                       ORDER

No      DATE
08    28.04.2022   CPK, J

No representation on behalf of the Petitioner, while Sri. S.V.R. Surbrhmanyam, learned Counsel for the Respondent, is present.

List the matter under the caption "for judgment' on 30.04.2022.

_____________________ C. Praveen Kumar, J SM

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Vegesna Saraswathi, W.G.Dist. vs The State, P.P., Guntur Ano
2022 Latest Caselaw 2127 AP

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Vegesna Saraswathi, W.G.Dist. vs The State, P.P., Guntur Ano2022 Latest Caselaw 2127 AP

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Vegesna Saraswathi, W.G.Dist. vs The State, P.P., Guntur Ano
2022 Latest Caselaw 2127 AP