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Swagruha Constructions Pvt Ltd vs Posani Radha Krishna Murthy
2022 Latest Caselaw 2124 AP

Citation : 2022 Latest Caselaw 2124 AP
Judgement Date : 28 April, 2022

Andhra Pradesh High Court - Amravati

Swagruha Constructions Pvt Ltd vs Posani Radha Krishna Murthy on 28 April, 2022

HIGH COURT OF ANDHRA PRADESH :: AMARAVATI

MAIN CASE No: C.R.P No.383 of 2021

PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE 28.04.2022 NJS, J

Both the counsel argued the matter at length. The matter needs detailed consideration in the light of the arguments advanced and Judgments relied on by the learned counsel for the petitioner.

List this matter next week for examining the legal aspects and further consideration.

Interim orders granted on the earlier occasion are extended till 30.06.2022.

______ NJS, J IS

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