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Mekhapothula Sankar Kumar vs Nimmala Murali Krishna
2022 Latest Caselaw 2082 AP

Citation : 2022 Latest Caselaw 2082 AP
Judgement Date : 27 April, 2022

Andhra Pradesh High Court - Amravati

Mekhapothula Sankar Kumar vs Nimmala Murali Krishna on 27 April, 2022

      HON'BLE SRI JUSTICE R. RAGHUNANDAN RAO

                     A.S.No.1833 of 2018

JUDGMENT:

Sri Pullagura Nagaraju, learned counsel for the

appellant submits that the matter has been settled out of the

court and also seeks to withdraw the appeal.

2. Accordingly, the appeal is dismissed as withdrawn.

There shall be no order as to costs.

As a sequel, pending miscellaneous petitions, if any, shall

stand closed.

____________________________ R. RAGHUNANDAN RAO, J.

27.04.2022 BSM

HON'BLE SRI JUSTICE R. RAGHUNANDAN RAO

A.S.No.1833 of 2018

27.04.2022

BSM

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