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S. Rasool Khan, Kurnool vs P.P., Hyd Ano
2022 Latest Caselaw 2080 AP

Citation : 2022 Latest Caselaw 2080 AP
Judgement Date : 27 April, 2022

Andhra Pradesh High Court - Amravati
S. Rasool Khan, Kurnool vs P.P., Hyd Ano on 27 April, 2022
         HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: Crl.P. No. 8026 of 2014

                             PROCEEDING SHEET

Sl.
                                       ORDER

No      DATE
 6    27.04.2022   CPK, J

Registry to list the matter under the caption 'for judgment' on 28.04.2022.

_____________________ C. Praveen Kumar, J SM

 
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