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Tarivitla Jagannadham vs U.Ramakrishna Raju
2022 Latest Caselaw 2079 AP

Citation : 2022 Latest Caselaw 2079 AP
Judgement Date : 27 April, 2022

Andhra Pradesh High Court - Amravati
Tarivitla Jagannadham vs U.Ramakrishna Raju on 27 April, 2022
        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: F.C.A.Nos.3 of 2018, 216 of 2018
                                and 133 of 2019

                           PROCEEDING SHEET

Sl.No
                                      ORDER

DATE

27.4.2022 CPK, J & NV, J

Judgment reserved.

___________ CPK, J

___________ NV, J AMD

 
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