The Commissioner Of Income Tax, ... vs M/S. Vijaya Sai Oil Traders
2022 Latest Caselaw 2049 AP

Citation : 2022 Latest Caselaw 2049 AP
Judgement Date : 26 April, 2022

Andhra Pradesh High Court - Amravati

The Commissioner Of Income Tax, ... vs M/S. Vijaya Sai Oil Traders on 26 April, 2022

            HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No: I.T.T.A.No.251 of 2006

                            PROCEEDING SHEET

Sl.      Date                           ORDER                        OFFICE
No.                                                                   NOTE
                   AVSS,J&RNT,J
4     26.04.2022

The appeal is dismissed as withdrawn (vide

separate judgment)

_________ AVSS,J

______ RNT,J Gk

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