Citation : 2022 Latest Caselaw 1945 AP
Judgement Date : 21 April, 2022
\ IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVAT! THURSDAY, THE TWENTY FIRST DAY OF APRIL, TWO THOUSAND AND TWENTY Two PRESENT: THE HONOURABLE SRI JUSTICE AHSANUDDIN AMANULLAR AND THE HONOURABLE DR JUSTICE G. RAMAKRISHNA PRASAD 1A. No. fof 2021 iN ao C.MANo 280 of 2021 Beiweern: Dr, Polamurt Lakshmi Kiran, Wo. Or. A namadhana Raiu, 50 years, Occ > Asst. Oly surgion Ginic Department, Kakinada, D.No. 392/16, Gaigolapadu, Kakinada rural, Mandal, East Godavari Dt. . Petiporer AND Or, Samadhana Asiu,, s/o, Devadattam 55 years, Professor, Gavt. General Hospital, Guntur, Residence of Guntur JC) Limits : . Respondent Petition under Section 191 CPC praying that in the circumstances stated in the. affidavit filed In support of the petition, the High Court may be pleased to suspend the judgment and decreas in HMOP 2896/2017 dt, 29.10.2021 on the file of Additional senior Civil Judge Kakinada, pending disnosal of CMA No. 280 of 2021, on the file of the High Court. The petition coming on for hearing, upon PeTUSD ng the Petition and the affidavit fled in support thereof and earlier orders of High Court di. 23-11-2024, 4-01-2022 and 4 18 (1-2022 made herein arid upon hearing the arguments of Sri Chatla Ajay Kumar, Advocate for the Det itioner/Appellant and of Sr? MALS. Srinivas, Advecate for respandent, the court made the following =~ --_ ORDER :
{Per Han'ble Mr. Justice G. Ramakrishna Prasad}
&s prayed for by Mr.Ajay, learned counsel, representing Mr. Mo oR. S. srinivas, learned counsel for the respondent, with consent of Air, Challa Ajay Kumar, learned counsel for the petitioner, list the matter on 26.04.2022.
2. Interim order, granted earler is extended tif then." ok cite bpm
3 "P, Vined Kamar
- Sal-P. - REGISTRAR.
fPTRUE CORY / "pgay Te eke ce Re PRI
Teo
1. The fH Additional Senior Civil Judge Kakinada, East Godavar! District.
2. One CC to SRL CHALLA AJAY KUMAR Advocate [OPUC]
3. One cc fo SRE MRS. Srinivas Advocate [OPUC] 4, One spare copy
TREK
HIGH COURT
AAJ & GREP
DATED © 27-04-2022
ORDER
LA. No. I of 2034 iN C.M.A.Na, 280 of F024
EATENDING THE INTERIM ORDER
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