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S. Krishna Prasad vs S.Venkateswara Rao 10 Ors, ...
2022 Latest Caselaw 1908 AP

Citation : 2022 Latest Caselaw 1908 AP
Judgement Date : 20 April, 2022

Andhra Pradesh High Court - Amravati

S. Krishna Prasad vs S.Venkateswara Rao 10 Ors, ... on 20 April, 2022

      THE HON'BLE SRI JUSTICE SUBBA REDDY SATTI

                   APPEAL SUIT No.573 of 2006

JUDGMENT:

Though the appeal was listed under the caption "for

dismissal", there is no representation on behalf of the

appellant.

Since the appellant is not interested to prosecute the

appeal, the appeal suit is dismissed for non-prosecution.

As a sequel, all the pending miscellaneous applications

shall stand closed.

_________________________ SUBBA REDDY SATTI, J

20th April, 2022

PVD

THE HON'BLE SRI JUSTICE SUBBA REDDY SATTI

non-prosecution

APPEAL SUIT No.573 of 2006

20th April, 2022

PVD

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