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Gude Mohana Kumar,Vja, Krishna ... vs M.Sanyasamma Chellayyamma, ...
2022 Latest Caselaw 1907 AP

Citation : 2022 Latest Caselaw 1907 AP
Judgement Date : 20 April, 2022

Andhra Pradesh High Court - Amravati

Gude Mohana Kumar,Vja, Krishna ... vs M.Sanyasamma Chellayyamma, ... on 20 April, 2022

      THE HON'BLE SRI JUSTICE SUBBA REDDY SATTI

                   APPEAL SUIT No.1032 of 2017

JUDGMENT:

Though the appeal was listed under the caption "for

dismissal", there is no representation on behalf of the

appellants.

Since the appellants are not interested to prosecute the

appeal, the appeal suit is dismissed for non-prosecution.

As a sequel, all the pending miscellaneous applications

shall stand closed.

_________________________ SUBBA REDDY SATTI, J

20th April, 2022

PVD

THE HON'BLE SRI JUSTICE SUBBA REDDY SATTI

non-prosecution

APPEAL SUIT No.1032 of 2017

20th April, 2022

PVD

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