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Shaik Abdul Gaffar vs The Central Bureau Of ...
2022 Latest Caselaw 1904 AP

Citation : 2022 Latest Caselaw 1904 AP
Judgement Date : 20 April, 2022

Andhra Pradesh High Court - Amravati
Shaik Abdul Gaffar vs The Central Bureau Of ... on 20 April, 2022
| iN THE HIGH COURT OF ANDHRA PRADESH AT AMARAY.
KO WEDNESOAY, THE TWENTIETH DAY OF APRIL
~. | TWO THOUSAND AND TWENTY TWO
PRESENT:

THE HONOURABLE SRI JUSTICE D RAMESH |

   
 
 

CRIMINAL PETITION NO: 4870 OF 3024 we

Between: a

x

Shak Abdul Gaffar, Sfo. Kasim Sane, aged about 56 years, Ryo. DUNG. 8-176, Parnur
Road, Kanigil, Kanigirl Mandal, Prakasam [strict

.Psttioner/Accusead
AND .
The Central Bureau of investigation, Represented by iis Public Prosenutor, CBRL
Vishakhapainam, Vishakhapainam Distriat, Andhra Pradesh,

he

Sr.J Salyanarayana,, S/o. Not knawn te the pettioner, Chief Regional Manager,
indian Overseas Bank, Vilayawads, Krishna District, Andhra Pradesh.

a
a

f a Respondents

Petition under Section 482 of Or. Pc, praying that in the circumstances stated in the
avidavit Hed in support of the Criminal Petition. the High Court may be pleased to call
for the recards in connection with CC No. 07 of 2020 in BC OS AVZOTEICOBLVSP in
DOR No. 286 dated OF.02 2080 an the Mie of the Principal Special Judge for CBI Gases
ai Visakhapatnam, Visakhapatnam Districl, Andhra Pradesh and fo quash the same in
ght of the judgment passed by the Nombie Apex Sour in Central Bureau of
favestigation, Hyderabad v. K. Narayana Rac (20123 9 SCO Sts

DUA abs,

The petition coming on for hearing, upon perusing the Petition and the
memorandum of grounds filed in support ihereef and the earlier Orders dates
SUO8 2021 & 28.03.2022 of the Nigh Court made herein and upon hearing the
arguments of Sa V. Sai Kumar, Advocate far the petitioner and PUBLIC PROSECUTOR
for the Respondent No.1 the Court made the following +

DROER:

At request of the petitioner is} ccungel, post next week,

interim orders granted earlier are extended tl end of Sune,2022// a Ba derennen

. agiep vine' Kane TRAR.

TRUE COPY! ASSISTANT BES

To, rer SECTION OFFI
1. The Principal Special Judge for CAI Cases at Vigo csaqenren 0

Visakhapainam District,

   

 

 

@ One Ct to SREY SAI RUMAR Advocate PORUCI

3. One GO to SRE A Channakeshavulu (PR FOR CSD Advocate [OPUC}

4, One spare sony

nbr
 

HIGH COURT

DR J

Mand
a

DATED 20.04 2028

t

ORDER

eee einen ens

"RLP.No.4B70 of 2024

interim order extended

 
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