Citation : 2022 Latest Caselaw 1850 AP
Judgement Date : 19 April, 2022
THE HON'BLE SRI JUSTICE R. RAGHUNANDAN RAO
W.P.No.7016 of 2022
ORDER
The petitioner had been awarded the contract for completion of
incompleted Anganwadi Building at Kondupalem of Veerampalli Gram
Panchayat of Manubolu Mandal, SPSR Nellore District under an Agreement
dated 06.03.2019. After execution of the said works, a final bill for an
amount of Rs.2,33,957/- had been prepared and submitted to the
respondents. As the said amount has not been made by the respondents,
the petitioner has approached this Court by way of this writ petition.
It is the contention of the petitioner that even though the
respondents admitted that the petitioner is entitled for payment of the
aforesaid sums of money, no payment is being made. The petitioner
contends that such non-payment of money is clearly arbitrary and high-
handed requiring the interference of this Court.
This Court, in various orders, including the judgment of a learned
Single Judge of this Court dated 05.10.2021 in W.P.No.10038 of 2021 and
batch had taken the view that such non-payment of dues is arbitrary and
that such dues need to be cleared by the respondents at the earliest.
In view of the aforesaid directions of this Court in various cases
and after hearing the submissions of the learned counsel for the
petitioner, learned Government pleader for Panchayat Raj and learned
counsel appearing for the respondents, this writ petition is disposed of
with a direction to the respondents to release the amount of Rs.2,33,957
to the petitioner for the work executed by him, at the earliest, and at any
rate, within a period of six weeks from the date of receipt of a copy of this
order. It would also be open to the petitioner to agitate his claim for
RRR,J W.P.No.7016 of 2022
interest, if any payable by the respondents, in an appropriate forum.
There shall be no order as to costs.
As a sequel, pending miscellaneous petitions, if any, shall stand
closed.
__________________________ R. RAGHUNANDAN RAO, J.
19th April, 2022 Js.
RRR,J W.P.No.7016 of 2022
HON'BLE SRI JUSTICE R. RAGHUNANDAN RAO
W.P.No.7016 of 2022
19th April, 2022
Js
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