Citation : 2022 Latest Caselaw 1817 AP
Judgement Date : 18 April, 2022
SS
N
IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVAS
(Original furisdiction)
MONDAY, THE EIGHTEENTH nay OF APRIL. TWO THOUSAND AND TWENTY "TAY
oPRESENT:
THE HONOURABLE spy JUSTICE M. SATYANARAYANA MURTHY <
CONTEMPT CASE No, 1434 of 2021
Between °-
AK. Palani, 3/2. Krishnaiah Chetty, Aged 32 years, Onc t Cultivation,
Rig, Oka. 425, Nehru Bazar. Urhukotial Tiruvallet Pistrict, Tamiinad..
oe. _ Petitioner! Petitioner.
, 4-Smt Usha Rani, principal Secretary, Revenus Qepartment, secretariat,
Yelagaoudi, Arnarayali, Guntur oyserict, AP.
2 $r) M. Harinarayanans District Callecter, Chittoor, Chitiaor Tstrick.
3. Sr} ¥. Kanake Narse Reidy, Revenue nivisional OFRCEY, Tirupall,
Chittoor [istrict.
A Sent Sridevi, Tansildar, Satyavedu, Saryavedu Mandal, Chittoor mstrict.
$
_Cantermnnors! Respondents
whereas the petitioners has presented under Sections 10 to 42 of the
Conternpt of Courts Act, 19Pt, the above case through his cease Sci Ch.
Siddhartha Sarma, praying the High Court (2 ourdsh the respondents herein Tor
willfut, wanton, and deliberate vintation of the judgment of this Han'ble Court
dated 08-07-2024 in W.P.No. 17311 of 2020.
WHEREAS the said case coming on for heariig, and whereas the
High Court, Upon perusing the affidavit filed therein, the earlier orders
dt, 19-08-2024, O5-10-2624 Q7-O2-202E, 4-3-2022 and O1-04-2022 made herein
and upan hearing the arguments of Sri Ch, Siddhartha Sarma, Advocate for the
peritioner, raade the follawing ORDER >
The canteens are present the court today.
Post a 35-04-2022, and on that day, the contemners shall be
present.
Heard learned counsel for the pelitioners and learned counsel far the
contemnars.
Orders Reserved."
Therefore you namely;
4.Sme Usha Rani, Principal Secretary, gevenue Department, Secretarial,
Yelagapud, Amarayati, Guntur District, AP. |
3 Sri AA. Harinarayaran, tHstrict Collector, Chittoor, Chittoor CHstrict.
+ Sri V. Kanaka Narsa Reddy, Revenue Ovvisional Officer, Trupatt
Chittoor District. . .
4.omt Sridevi, Tahsiidar, Satyayedy, Satyavedyu Mandal, CMS
ye
BS
sony District.
are present before this Hon'ble Court on 25-04-2022 at 10: 3
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HIGH COURT
MSM.
DATE: 18-04-2022
ORDER
e.¢. No. 1434 of 2024 |
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