P.Madhu Babu, vs The State Of Andhra Pradesh,
2022 Latest Caselaw 1765 AP

Citation : 2022 Latest Caselaw 1765 AP
Judgement Date : 12 April, 2022

Andhra Pradesh High Court - Amravati

P.Madhu Babu, vs The State Of Andhra Pradesh, on 12 April, 2022

                                                              wp_9440_2022




            HIGH COURT OF ANDHRA PRADESH

 MAIN CASE No: WP.No. 9440 of 2022

                      PROCEEDINGS SHEET
SL.   DATE                    ORDER                                 OFFICE
NO.                                                                  NOTE
1.  12.04.2022   BKM, J

                         Heard the counsel for the petitioner.

                         The Government Pleader for Services-
                 I takes notice for the respondents for filing

counter.

The counsel for the petitioner submits that the petitioner is working as a Special Constable (3673) in the Special Protection Force at Rajahmahendravaram, East Godavari District.

While so, the impugned proceedings dated 18.01.2022 was issued by the respondent No.4 herein ordering recovery of a sum of Rs.2,18,619/- towards excess amount paid to the petitioner, which is to be recovered in 15 installments at the rate of Rs.14,780/- per month with effect from January, 2022 payable in February,2022 and the last installment payable would be of Rs.11,699/-.

The counsel for the petitioner submits that without issuance of any notice, the recovery is contrary to the judgment of the Hon'ble Supreme Court of India and also in the similar instance this Hon'ble Court wp_9440_2022

SL. DATE ORDER OFFICE NO. NOTE passed orders in W.P.No.6896 of 2022, dated 22.03.2022 wherein an interim order has been passed staying the recovery of the excess amount.

Hence, the similar order can be passed in this writ petition also and there shall be a stay on recovery of the other installments towards excess payment from the petitioner henceforth pending further orders in this writ petition.

In the meanwhile, the respondents shall file their counters.

Post after Summer Vacation, 2022.


                                                _________
                                                  BKM, J
             PKR
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