United India Insurance Co. Ltd., ... vs M/S. Navodaya Tobacco ...
2022 Latest Caselaw 1741 AP

      THE HON'BLE SRI JUSTICE SUBBA REDDY SATTI

                   APPEAL SUIT No.81 of 2006

JUDGMENT:

The appeal was listed on 02.03.2022 and since there

was no representation on behalf of appellants either in

Forenoon or in Afternoon, the appeal was directed to be listed

on 09.03.2022 under the caption "for dismissal". The appeal

was listed on 09.03.2022, 15.03.2022, 23.03.2022,

29.03.2022, 06.04.2022 and 11.04.2022. There was no

representation on behalf of the appellants on any of the above

occasions.

Since the appellants are not interested to prosecute the

appeal, the appeal suit is dismissed for non-prosecution.

As a sequel, all the pending miscellaneous applications

shall stand closed.

_________________________ SUBBA REDDY SATTI, J

11th April, 2022

PVD

THE HON'BLE SRI JUSTICE SUBBA REDDY SATTI

non-prosecution

APPEAL SUIT No.81 of 2006

11th April, 2022

PVD