Wednesday, 06, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

K.Kaleswari vs G.Appala Narsimha Raju And 2 ...
2022 Latest Caselaw 1740 AP

Citation : 2022 Latest Caselaw 1740 AP
Judgement Date : 11 April, 2022

Andhra Pradesh High Court - Amravati
K.Kaleswari vs G.Appala Narsimha Raju And 2 ... on 11 April, 2022
      THE HON'BLE SRI JUSTICE SUBBA REDDY SATTI

                    APPEAL SUIT No.92 of 2000

JUDGMENT:

The appeal was listed on 23.02.2022 and since there

was no representation on behalf of appellant either in

Forenoon or in Afternoon, it was adjourned to 02.03.2022.

On 02.03.2022, since there was no representation, the appeal

was directed to be listed on 08.03.2022 under the caption "for

dismissal". The appeal was listed on 08.03.2022, 09.03.2022,

14.03.2022, 23.03.2022, 29.03.2022, 06.04.2022 and

11.04.2022. There was no representation on behalf of the

appellant on any of the above occasions.

Since the appellant is not interested to prosecute the

appeal, the appeal suit is dismissed for non-prosecution.

As a sequel, all the pending miscellaneous applications

shall stand closed.

_________________________ SUBBA REDDY SATTI, J

11th April, 2022

PVD

THE HON'BLE SRI JUSTICE SUBBA REDDY SATTI

non-prosecution

APPEAL SUIT No.92 of 2000

11th April, 2022

PVD

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter