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Syndicate Bank, vs Gatta Kranthi Kumar,
2022 Latest Caselaw 1677 AP

Citation : 2022 Latest Caselaw 1677 AP
Judgement Date : 7 April, 2022

Andhra Pradesh High Court - Amravati

Syndicate Bank, vs Gatta Kranthi Kumar, on 7 April, 2022

HIGH COURT OF ANDHRA PRADESH :: AMARAVATI

MAIN CASE No: C.R.P No.1299 of 2020

PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE 07.04.2022 NJS, J

It is stated that a set of judgments were filed vide Memo dated 29.03.2022 in U.S.R.No.15717 of 2022.

Registry to verify and put up the same along with the record.

List the matter next week.

______ NJS, J IS

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