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A Mohan vs A Kumar
2021 Latest Caselaw 3861 AP

Citation : 2021 Latest Caselaw 3861 AP
Judgement Date : 30 September, 2021

Andhra Pradesh High Court - Amravati
A Mohan vs A Kumar on 30 September, 2021
        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: A.S No.50 of 2021

                            PROCEEDING SHEET

Sl.
                                           ORDER
No      DATE
                                                                                  Transferr
3     30.09.2021   CPK, J & BKM, J                                                -ed to I/O
                                                                                  folder
                                                                                  before
                                    I.A.No.1 of 2021                              correction


                         Awaiting     service       of     notice     on    the

respondents No.5, 12 and 13.

List on 22.10.2021.

Meanwhile, learned counsel for the petitioner shall take steps to serve notice on the un-served respondents.

I.A.No.2 of 2021

Having regard to the facts and circumstances of the case, all further proceedings pursuant to preliminary decree and judgment in O.S.No.15 of 2013 dated 23.09.2019 on the file of IV Additional District Judge, Tirupati, Chittoor District, shall go on except passing of final decree.

___________ CPK, J

___________ BKM, J

Gvl

 
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