Nilapala Swamy, vs The State Of Andhra Pradesh
2021 Latest Caselaw 3858 AP

          HIGH COURT OF ANDHRA PRADESH: AT AMARAVATI

                   MAIN CASE No. Crl.P. No.317 of 2021

                            PROCEEDING SHEET
Sl.   DATE                             ORDER                                  OFFICE
No.                                                                            NOTE
5)  30-09-2021   CMR, J.                                                      Transfe
                                                                              rred to
                                                                              I.O.
                     At request of learned counsel for the petitioner, to     Folder.

                 submit copy of the judgment of the Apex Court relied on by

                 him, post the matter on 07.10.2021.


                                                                  _________
                                                                   CMR, J.

cs