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Nasa Siva Sankara Rao, Siva ... vs The State Of Andhra Pradesh,
2021 Latest Caselaw 3857 AP

Citation : 2021 Latest Caselaw 3857 AP
Judgement Date : 30 September, 2021

Andhra Pradesh High Court - Amravati
Nasa Siva Sankara Rao, Siva ... vs The State Of Andhra Pradesh, on 30 September, 2021
         HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

                     MAIN CASE No.: Crl.P. No.5433 of 2021

                                PROCEEDING SHEET

Sl.                                                                                Office
        DATE                                ORDER
No                                                                                 Note

1.

30.09.2021 CMR, J

To hear on the maintainability of the petition filed in I.A.No.1 of 2021 under Section 320(1) Cr.P.C seeking permission to compound the offence and quash the F.I.R in a case registered under Sections 417, 376 IPC, in view of the judgment in the case of Gian Singh vs The State Of Punjab of the Apex Court, post the matter on 21.10.2021.

________ CMR, J AKN

 
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