Citation : 2021 Latest Caselaw 3813 AP
Judgement Date : 28 September, 2021
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No.: Crl.P. No.185 of 2021
PROCEEDING SHEET
Sl. Office DATE ORDER No Note
7. 28.09.2021 CMR, J
At request of learned counsel for the petitioner to submit the copies of the judgments relied on by him regarding maintainability of the Criminal Petition, post the matter finally on 30.09.2021.
________ CMR, J AKN
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